Section 32(4)(iii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

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State of Bihar - Subsection

Section 32(4)(iii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(iii)where in any village the number of cane-growing members of a co-operative society is one and a half times the number of cane-growers or more the occupier shall not, if an order in this behalf is made by the Cane Commissioner in the prescribed manner, and is published in the official Gazette purchase or enter into an agreement to purchase, so long as such order is in force, cane grown by any cane-grower of the village except through the co-operative society concerned; and

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State of Bihar - Subsection

Section 32(4)(iii) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981