Allahabad High Court
Dr. Rajat Mathur S/O Tejendra Shanker ... vs Union Of India Thru Secy. Health & Family ... on 3 February, 2010
Bench: Pradeep Kant, Ritu Raj Awasthi
Court No. - 1 Case :- MISC. BENCH No. - 915 of 2010 Petitioner :- Dr. Rajat Mathur S/O Tejendra Shanker Mathur Respondent :- Union Of India Thru Secy. Health & Family Welfare & Ors. Petitioner Counsel :- Manish Kumar Respondent Counsel :- A.S.G.,Amit Jaiswal,R.K. Mishra Hon'ble Pradeep Kant,J.
Hon'ble Ritu Raj Awasthi,J.
On the request of Sri Amit Jaiswal, appearing for Dental Council of India, let this matter be listed on Monday, as fresh, alongwith Writ Petition No. 4804 (MB) of 2003.
Order Date :- 3.2.2010 MFA