Patna High Court - Orders
Sanju Chouhan @ Sanchay Chouhan vs The State Of Bihar on 1 May, 2023
Author: Prabhat Kumar Singh
Bench: Prabhat Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.48841 of 2022
Arising Out of PS. Case No.-336 Year-2019 Thana- KISHANGANJ District- Kishanganj
======================================================
SANJU CHOUHAN @ SANCHAY CHOUHAN SON OF RAM PRASAD
CHOUHAN R/O VILLAGE- PASCHIM BALUCUKKA, P.S.- PANJIPARA
(GOALPOKHAR), DISTRICT- UTTAR DINAJPUR (WEST BENGAL)
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr.Raj Kumar
For the Opposite Party/s : Mr.Satya Nand Shukla
======================================================
CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
ORAL ORDER
5 01-05-2023Learned counsel for the petitioner seeks permission to withdraw this anticipatory bail petition.
Prayer is allowed.
This anticipatory bail petition is, accordingly, dismissed as withdrawn.
(Prabhat Kumar Singh, J) BKS/-
U T