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Patna High Court - Orders

Sanju Chouhan @ Sanchay Chouhan vs The State Of Bihar on 1 May, 2023

Author: Prabhat Kumar Singh

Bench: Prabhat Kumar Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              CRIMINAL MISCELLANEOUS No.48841 of 2022
                   Arising Out of PS. Case No.-336 Year-2019 Thana- KISHANGANJ District- Kishanganj
                 ======================================================
                 SANJU CHOUHAN @ SANCHAY CHOUHAN SON OF RAM PRASAD
                 CHOUHAN R/O VILLAGE- PASCHIM BALUCUKKA, P.S.- PANJIPARA
                 (GOALPOKHAR), DISTRICT- UTTAR DINAJPUR (WEST BENGAL)

                                                                                  ... ... Petitioner/s
                                                       Versus
                 The State of Bihar

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 For the Petitioner/s     :       Mr.Raj Kumar
                 For the Opposite Party/s :       Mr.Satya Nand Shukla
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                       ORAL ORDER

5   01-05-2023

Learned counsel for the petitioner seeks permission to withdraw this anticipatory bail petition.

Prayer is allowed.

This anticipatory bail petition is, accordingly, dismissed as withdrawn.

(Prabhat Kumar Singh, J) BKS/-

U       T