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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Bombay Presidency - Subsection

Section 23(2)(g) in Bombay Live-Stock Improvement Act, 1933

(g)under sections 11 and 16, prescribing the manner in which a bull shall be castrated, and the manner in which inquiry regarding the ownership of a bull shall be made, and the costs, charges and expenses for the maintenance and sales of a bull shall be determined,