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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(i) in The West Bengal Electricity Regulatory Commission (Balancing and Settlement Code) Regulations, 2008

(i)The generating company or the licensee who is the owner of that generating station shall submit to the SLDC their daily schedule of injection of such infirm power separately, for operational facility only;