Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 348] [Entire Act] State of West Bengal - Subsection Section 348(a) in The West Bengal Motor Vehicles Rules, 1989 (a)if the application is made before the commencement of the period for which tax is tendered, on the first day of that period, or
