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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(15)(v) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(v)The decision of the Board in respect of the books referred to it, shall be communicated by the Secretary to the author or publisher concerned.