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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of West Bengal - Subsection

Section 74(2)(b) in West Bengal Town and Country (Planning and Development) Act, 1979

(b)The provisions of sections 5,12 and 14 of the Limitation Act, 1963 (36 of 1963), shall apply to appeals submitted under this section.