Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Constitution Article Section 16 in THE CONSTITUTION (FOURTH AMENDMENT) ACT, 1955 16. The Resettlement of Displaced Persons (Land Acquisition) Act, 1948 (Act LX of 1948).
