Delhi High Court - Orders
Directorate Of Enforcement Thr. ... vs Robert Vadra on 10 October, 2025
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 2832/2019
DIRECTORATE OF ENFORCEMENT THR. ASSISTANT
DIRECTOR .....Petitioner
Through: Mr. Zoheb Hossain, Spl. Counsel
with Mr. Vivek Gurnani, Panel
Counsel with Mr. Kartik Sabharwal,
Mr. Kanishk Maurya, Mr. Raqueeb
Sheik, Adovcates
Mr. Anupam S. Sharma, Spl.
Counsel, Ms. Harpreet Kalsi, Ms.
Riya Sachdeva, Mr. Vishish Jain, Mr.
Anand Prakash Mishra, Mr. Vashisht
Rao, Advocates
versus
ROBERT VADRA .....Respondent
Through: Mr. Suman Jyoti Khalian, Mr. Prateek
Chadha, Mr. S. Tabrez, Mr. Vikas
Kumar, Mr. Ayush Kapur, Mr.
Sreekar Aechuri, Ms. Surbhi Soni,
Mr. Aniket Chauhan, Mr. Emadul
Hoda Shams, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 10.10.2025
1. It is 2:50 PM. The undersigned is now scheduled to be part of a Full Bench, and thus, it would not be possible to hear the matter today.
2. Re-notify on 04th February, 2026.
SANJEEV NARULA, J OCTOBER 10, 2025/SS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/10/2025 at 21:46:03