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[Cites 0, Cited by 0] [Section 59] [Entire Act]

UT Ladakh - Subsection

Section 59(a) in Ladakh Autonomous Hill Development Councils Act, 1997

(a)the manner of the splitting up of electorals for Assembly Constituencies into parts for the purpose of constituting one or more such parts into electoral rolls for a constituency and the officer or authority by whom such splitting up is to be carried out;