Section 11(15) in The Targeted Public Distribution System (Control) Order, 2015
(15)The State Government shall ensure monitoring of the end-to-end operations of the Targeted Public Distribution System through the electronic platform.Explanation. - For the purpose of this sub-clause "end-to-end operations" shall include activities relating to digitisation of beneficiary, ration cards, and other databases; computerisation of supply-chain management; setting up of transparency portal, grievance redressal mechanism and fair price shop automation.
