Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(1)(iii) in Rajasthan Relief of Agricultural Indebtedness Rules, 1957 (iii)such other registers as the State Government may from time to time, direct the court to maintain.