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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(i) in The Poisons (Madhya Pradesh) Rules, 1960

(i)every can and pump shall be labelled to indicate the presence of the said poison in the petroleum, to warn the user, to avoid spillage and to prohibit its use for other purposes than motor fuel;