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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(3) in Andhra Pradesh Infrastructure Development Corporation Act, 1998

(3)The conditions of appointment and service of the officers and servants and their scales of pay shall,-
(a)as regards the officers mentioned in sub-section (1) be such;
(b)as regards the officers and servants mentioned in sub-section (2) be such as may be laid down from time to time by regulations.