Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 1 in Himachal Pradesh Aerial Ropeways Act, 1968 1. Short title and extent. (1)This Act may be called the Himachal Pradesh Aerial Ropeways Act, 1968.(2)It extends to the whole of Himachal Pradesh.
