Supreme Court of India
M/S. General Sales Pvt. Ltd. vs Gopal Mukherjee, Income Tax Officer, ... on 20 February, 1987
Equivalent citations: [1987]166ITR87(SC), 1987SUPP(1)SCC737
Bench: Murali Mohan Dutt, R.S. Pathak
ORDER
1. The appeal is dismissed. We may observe, however, that the comments made by the High Court on the merits of the case should not influence the trial court when appraising the evidence and reaching its own findings.