Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1) in The Pepsu Townships Development Board Act, 1954

(1)The Board shall cause to be maintained such books of accounts and other books in relation to its accounts in such from and in such manner as may be prescribed.