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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Madhya Pradesh - Subsection

Section 109(1) in The M.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(1)Records of the Commission, except those parts which for reasons specified by the Commission are confidential or privileged, shall be open to inspection by all, subject to the payment of fee and complying with the terms as the Commission may direct.