Gauhati High Court
Page No.# 1/8 vs The State Of Assam And 4 Ors on 6 June, 2022
Author: Soumitra Saikia
Bench: Soumitra Saikia
Page No.# 1/8
GAHC010278142018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/8681/2018
NITAI SINGHA AND 30 ORS.
S/O LT. KULOCHANDRA SINGH
VILL- DHANI NAGAR,
P.O.AMTOLA
DIST. HOJAI, ASSAM
PN - 782435
2: SRI ARUN DAS
S/OLATE HARI DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
3: SRI SITTA RANJAN DAS
S/O LATE NADIA DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435.
4: SRI NARROTTAM DAS
S/O LATE NARENDRA DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
5: SRI MANABENDRA RAI
Page No.# 2/8
S/O LATE MONORANJAN RAI
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
6: SRI SUSIL CH. SAHA
S/OLATE JAGADISH SAHA
VILL- D. GOLAGHATIA BASTI
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN -782435
7: SRI KIRAN DAS
S/O LATE BIRESH DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
8: SRI RANJIT DAS
S/O LATE DULAI DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
9: SRI PRABIR SAHA
S/O LATE HARIPADA SAHA
VILL- D GOLAGHATIABASTI
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
10: SRI SADANANDA KALITA
S/O LATE MAHABIR KALITA
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
11: SRI BABUL DAS
Page No.# 3/8
S/OLATE NANDA LAL DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
12: SRI HIRENDRA DAS
S/O LATE SURENDRA DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
13: SRI SAWPAN DAS
S/O LATE SUDHANA DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
14: SRI NANTU DAS
S/O LT. NARENDRA DAS
VILL- GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
15: SRI SUBASH DEY
S/O LATE MADHUSUDAN DEY
VILL- GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
16: SRI KALIPAD MONDAL
S/O LATE NIBARAN MONDAL
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
17: SRI BINOD BIHARI DAS
Page No.# 4/8
S/O LATE BIJOY RAM DAS
VILL- D GOLAGHATIA BASTI
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
18: SRI SANJIB DAS
S/O LT. MAHENDRA DAS
VILL- GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
19: SRI BABUL SIL
S/O LATE BRAJAGOPAL SIL
VILL- PACHIM GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435.
20: SRI SUBASH SIL
S/OLATE JATINDRA SIL
VILL-NORTH GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
21: SRI DHIRENDRA DAS
S/O LATE MAHENDRA DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
22: SRI SITTA RANJAN DAS
S/O LATE JOYRAM DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
Page No.# 5/8
23: SRI NAGENDRA CH. DAS
S/O LATE GOBINDA DAS
VILL- D. GOLAGHATIA BASTI
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
24: SRI BHUPENDRA DAS
S/O LATE PRAHALLAD DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
25: SRI BIRENDRA DAS
S/O LATE GIRINDRA DAS
VILL- GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
26: SRI NAGENDRA DAS
S/O LATE RATAN DAS
VILL- D. GOLAGHATIA BASTI
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
27: SRI DIJMONI DAS
S/O LATE BIHARI DAS
VILL- GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
28: SRI RABINDRA DAS
S/O LATE KHOKAMONI DAS
VILL- PACHIM GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
Page No.# 6/8
29: SRI SUIL DAS
S/O LATE RAKESH DAS
VILL- D. GOLAGHATIA BASTI
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
30: SRI RAKESH DAS
S/O LATE SURANDRA DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 782435
31: SRI BABUL DAS
S/O LATE DINESH DAS
VILL- DAKHIN GOLAGHATIA
P.O. GOLAGHATIA
DIST. HOJAI
ASSAM
PIN - 78243
VERSUS
THE STATE OF ASSAM AND 4 ORS.
REP. BY THE SECRETARY TO THE GOVT OF ASSAM,
CO-OPERATION DEPARTMENT, DISPUR, GUWAHATI-06.
2:THE REGISTRAR OF CO-OPERATIVE SOCIETIES
ASSAM
KHANAPARA
GUWAHATI-22
3:THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
HOJAI DISTRICT- HOJAI
ASSAM
PIN - 782435.
4:THE DAKHIN HOJAI KUMARKATA S.S. LTD.
REP. BY ITS CHAIRMAN
P.O. AMTOLA
DIST. HOJAI
ASSAM
Page No.# 7/8
PIN - 782435.
5:THE SECRETARY OF DAKHIN HOJAI
KUMARAKATA S.S. LTD.
AMTOLA
HOJAI
P.O. AMTOLA
DIST. HOJAI
ASSAM
PIN - 782435
Advocate for the Petitioner : MR. S CHOWDHURY
Advocate for the Respondent : SC, CO OP
BEFORE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : -06.06.2022 Mr. L. Sangtam, learned counsel appears for the petitioner and Mr. S. K. Talukdar, learned Standing counsel appears for the Co-operation department.
Mr. Talukdar, learned Standing counsel, submits that instructions in the matter have been received from the department and he would like to bring it by way of an affidavit within a period of 10 (ten) days.
Accordingly, let the matter be listed again after 2 (two) weeks enabling Mr. Talukdar, learned Standing counsel to file the affidavit as prayed for.
In the order dated 18.12.2018, while issuing Notice and granting interim orders, a reference was made to an order passed by this Court on 31.10.2018 passed in W.P. Page No.# 8/8 (C)/7205/2018. The learned counsel for the petitioner is permitted to place on record the order dated 31.10.2018 passed in W.P. (C)/7205/2018 by the next date fixed and also to apprise the Court as to any subsequent orders passed in the said writ petition.
List this matter again after 2 (two) weeks.
JUDGE Comparing Assistant