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State of Tamilnadu - Section

Section 31 in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

31. Grant or refusal of permission.

- On receipt of an application under rule 30, the Director may, after making such enquiry as he may deem necessary, grant permission in Form XI for the moving of all or any of the antiquities or, for reasons to be recorded, refuse such permission.