Himachal Pradesh High Court
Dr. Deepanshu Dhiman vs . State Of H.P & Anr on 14 September, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Dr. Deepanshu Dhiman Vs. State of H.P & Anr CWP No.6427 of 2023 .
14.09.2023 Present: Mr. Dilip Sharma, Sr. Advocate with Mr. Manish Sharma, Advocate for the petitioner.
Mr. Nand Lal Thakur, Sr. Penal Counsel, for respondent No.1.
Mr. Anup Rattan Advocate General with of Mr. Rupinder Singh Thakur & Mr. Y.P.S. Dhaulta, Additional Advocates General, Ms. Seema Sharma, Deputy Advocate General for respondent No.2 CWP No.6427 of 2023 & CMP No.12375 of 2023 rt Notice. Mr. Nand Lal Thakur, learned Sr. Panel Counsel and Ms. Seema Sharma, learned Deputy Advocate General, appear and waive service of notice on behalf of respondent No.1 and respondent No.2, respectively. Let the respondents file reply/instructions by the next date.
List on 16.09.2023.
Jyotsna Rewal Dua Judge September 14, 2023 (R.Atal) ::: Downloaded on - 14/09/2023 20:37:14 :::CIS