Bombay High Court
The Chief Executive Officer, Baramati ... vs Smt. Subhadra Ramchand Gawale(Since ... on 6 January, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
55-ia-2052-2020.doc
Sonali
Digitally
signed by
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
SONALI
SONALI MILIND CIVIL APPELLATE JURISDICTION
MILIND PATIL
PATIL Date:
INTERIM APPLICATION NO.2152 OF 2020
2023.01.07
10:02:30
+0530
IN
REJECTED CASE NO.2345 OF 2019
The Chief Executive Officer,
Baramati Nagar Parishad,
Taluka- Baramati, Dist. Pune ...Applicant
Versus
Smt. Subhadra Ramchand Gawale
since deceased through legal heirs
Shobha Vinod Sawant & Ors. ...Respondents
Mr. Arjun Kadam, i/b. Mr. S. R. Nargolkar, for the Applicant.
Mr. Sushant S. Prabhune, for the Respondents.
CORAM : MADHAV J. JAMDAR, J.
DATED : 6th JANUARY 2023 P.C. :
1. This Interim Application is taken out for setting aside the conditional order dated 12th February 2019 passed by the learned Registrar (Judicial-II). By the said order dated 12 th February 2019, four weeks time was granted to remove the office objections, failing which the registration of the Second Appeal was directed to be refused.
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55-ia-2052-2020.doc Sonali
2. For the reasons set out in the Interim Application, the same is allowed in terms of prayer clauses (a), (b) and (c).
3. The Interim Application is disposed of in above terms with no order as to costs.
[MADHAV J. JAMDAR, J.] 2/2