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Bombay High Court

The Chief Executive Officer, Baramati ... vs Smt. Subhadra Ramchand Gawale(Since ... on 6 January, 2023

Author: Madhav J. Jamdar

Bench: Madhav J. Jamdar

                                                                         55-ia-2052-2020.doc
  Sonali


       Digitally
       signed by
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       SONALI
SONALI MILIND                          CIVIL APPELLATE JURISDICTION
MILIND PATIL
PATIL Date:
                                    INTERIM APPLICATION NO.2152 OF 2020
       2023.01.07
       10:02:30
       +0530
                                                    IN
                                       REJECTED CASE NO.2345 OF 2019


                    The Chief Executive Officer,
                    Baramati Nagar Parishad,
                    Taluka- Baramati, Dist. Pune                     ...Applicant
                        Versus
                    Smt. Subhadra Ramchand Gawale
                    since deceased through legal heirs
                    Shobha Vinod Sawant & Ors.                       ...Respondents


                    Mr. Arjun Kadam, i/b. Mr. S. R. Nargolkar, for the Applicant.

                    Mr. Sushant S. Prabhune, for the Respondents.


                                             CORAM : MADHAV J. JAMDAR, J.

DATED : 6th JANUARY 2023 P.C. :

1. This Interim Application is taken out for setting aside the conditional order dated 12th February 2019 passed by the learned Registrar (Judicial-II). By the said order dated 12 th February 2019, four weeks time was granted to remove the office objections, failing which the registration of the Second Appeal was directed to be refused.
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55-ia-2052-2020.doc Sonali

2. For the reasons set out in the Interim Application, the same is allowed in terms of prayer clauses (a), (b) and (c).

3. The Interim Application is disposed of in above terms with no order as to costs.

[MADHAV J. JAMDAR, J.] 2/2