Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007 (5)"Harbour Master" means the officer appointed to perform such duties as may from time to time be assigned to him by the Deputy Conservator.
