Madhya Pradesh High Court
Gopichand Moolchandani vs Smt Nimmi Parwani on 13 September, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 MCRC-1877-2020
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE LOK ADALAT
HON'BLE SHRI JUSTICE VIVEK AGARWAL
&
SHRI ADITYA ADHIKARI, SR. ADVOCATE
ON THE 13th OF SEPTEMBER, 2025
MISC. CRIMINAL CASE No. 1877 of 2020
GOPICHAND MOOLCHANDANI
Versus
SMT NIMMI PARWANI
Appearance:
Shri Naman Gupta, Advocate for petitioner.
Shri Manas Mani Verma, Govt. Advocate for respondent-State.
ORDER
Learned counsel for the petitioner prays for withdrawal of this petition, as it is rendered infructuous.
Accordingly,this petition is disposed of, as having been rendered infructuous.
(VIVEK AGARWAL) (ADITYA ADHIKARI)
MEMBER MEMBER
KPS
Signature Not Verified
Signed by: KUMARI PALLAVI
SINHA
Signing time: 26-09-2025
1:11:15 PM