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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Bombay Presidency - Subsection

Section 84(ix) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(ix)any agriculturist who holds either as owner or as tenant or partly as owner and partly as tenant land larger in area than a family holding but less in area than three family holdings;