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Supreme Court - Daily Orders

M/S Piramal Enterprises Limited vs Vishnu Kumar Agarwal on 25 March, 2021

Bench: D.Y. Chandrachud, M.R. Shah, Sanjiv Khanna

                                             1

     ITEM NO.108         Court 5 (Video Conferencing)              SECTION XVII

                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS

                             Civil Appeal    No(s).878/2019

     M/S PIRAMAL ENTERPRISES LIMITED                            Appellant(s)

                                            VERSUS

     VISHNU KUMAR AGARWAL                                       Respondent(s)

     (WITH IA No. 12024/2019 - EX-PARTE STAY)

     WITH
     C.A. No. 1678/2019 (XVII)
     (WITH IA No. 28924/2019 - EX-PARTE STAY, IA No. 30301/2019                   -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     C.A. No. 2715/2020 (XVII)
     (WITH IA No. 112072/2020 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 59182/2020 - STAY APPLICATION)

     C.A. No. 3137/2020 (XVII)
     (IA No. 7609/2021 – INTERVENTION/IMPLEADMENT, IA No. 117173/2020 -
     VACATING STAY)

     C.A. No. 2194/2020 (XVII)
     (WITH IA No. 46389/2020 - STAY APPLICATION)

     C.A. No. 6093/2019 (XVII)

     C.A. No. 6094/2019 (XVII)

     SLP(C) No. 21778/2019 (XVII)
     (WITH IA No. 144699/2019           -     PERMISSION   TO   FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     C.A. No. 40/2020 (XVII)
     (IA No. 2596/2020 - STAY APPLICATION)

     C.A. No. 1605/2020 (XVII)
     (IA No. 22177/2020 - STAY APPLICATION)

     C.A. No. 2807/2020 (XVII)
     (WITH IA No. 104260/2020 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
Signature Not Verified


     127939/2020 – INTERVENTION/IMPLEADMENT, IA No. 104257/2020 –
Digitally signed by
Sanjay Kumar
Date: 2021.03.26

     INTERVENTION/IMPLEADMENT, IA No. 89399/2020 - PERMISSION TO FILE
10:56:03 IST
Reason:


     ADDITIONAL   DOCUMENTS/FACTS/ANNEXURES,    IA  No.   72953/2020    -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
     68983/2020      -      PERMISSION       TO     FILE       ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 67945/2020 - STAY APPLICATION)
                                   2


Date : 25-03-2021 These matters were called on for hearing today.

CORAM :
          HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
          HON'BLE MR. JUSTICE M.R. SHAH
          HON'BLE MR. JUSTICE SANJIV KHANNA

For Appellant(s)    Ms.   Misha, Advocate
                    Mr.   Vaijayant Paliwal, Adv.
                    Ms.   Moulshree Shukla, Adv.
                    Ms.   Jasveen Kaur, Adv.
                    Mr.   S. S. Shroff, AOR

                    Mr. Ayush Sharma, AOR

                    Mr. Suresh D. Dobhal, Advocate
                    Mr. Shikhar Kumar, Advocate
                    Mr. Gaurav Agrawal, AOR

                    Mr. Biswajit Dubey, Adv
                    Ms. Surabhi Khattar, Adv
                    Ms. Vani Sharma, Adv
                    Ms. Surabhi Khattar, Adv.
                    M/S. Cyril Amarchand Mangaldas Aor, AOR

                    Mr. Karun Mehta, AOR

                    Mr.   Gopal Jain Sr. Advocate
                    Mr.   Shikhil Suri, Adv.
                    Mr.   Shiv Kumar Suri, AOR
                    Ms.   Madhu Suri, Adv.
                    Ms.   Shilpa Saini, Adv.
                    Ms.   Nikita Thapar, Adv.
                    Ms.   Vinishma Kaul, Adv.

                    Mr. Himanshu Shekhar, AOR

                    Mr.   Sanjay Kapur, AOR
                    Mr.   V M Kannan, Adv.
                    Ms.   Megha Karnwal, Adv.
                    Mr.   Sambit Panja, Adv.

                    Mr.   D. Bharat Kumar, Advocate
                    Mr.   Aman Shukla, Advocate
                    Mr.   Hathindra Manda, Advocate
                    Mr.   Gopal Jha, AOR

                    Mr. K. Parameshwar, AOR

                    Mr. Dhruv Gupta, Adv
                    Mr. Divyakant Lahoti, AOR
                    Mr. Parikshit Ahuja, Adv.
                                   3

                    Ms.   Praveena Bisht, Adv.
                    Ms.   Madhur Jhavar, Adv.
                    Ms.   Vindhya Mehra, Adv.
                    Mr.   Kartik Lahoti, Adv.
                    Ms.   Shivangi Malhotra, Adv.
                    Mr.   Jaigopal Saboo, Adv.

For Respondent(s)   Mr.   Gopal Jain Sr. Advocate
                    Mr.   Shikhil Suri, Adv.
                    Mr.   Shiv Kumar Suri, AOR
                    Ms.   Madhu Suri, Adv.
                    Ms.   Shilpa Saini, Adv.
                    Ms.   Nikita Thapar, Adv.
                    Ms.   Vinishma Kaul, Adv.

                    Mr. K. Parameshwar, AOR

                    Mr.   Sachin Dutta, Sr. Adv.
                    Dr.   Farrukh Khan, Adv.
                    Mr.   Abhigyan Choudhry, Adv.
                    Mr.   Mohit Potalia, Adv.
                    Mr.   M. Wasiq Khan, Adv.
                    Mr.   Rameshwar Prasad Goyal, AOR

                    Mr. V. N. Raghupathy, AOR

                    Mr. Vaibhav Manu Srivastava, AOR

                    Mr. Jay Kishor Singh, AOR

                    Ms.   Misha, Advocate
                    Mr.   Vaijayant Paliwal, Adv.
                    Ms.   Moulshree Shukla, Adv.
                    Ms.   Jasveen Kaur, Adv.
                    Mr.   S. S. Shroff, AOR

                    Mr. Soumya Dutta, AOR

                    Mr. M.A. Venkata Subramanian, Adv.
                    Mr. Prabhat Kaushik, AOR

                    Mr. Aditya Verma, AOR

                    Mr. Rahul Gupta, AOR

                    Avrojyoti Chatterjee, AOR
                    Mr. Rajiv S. Roy, Adv
                    Ms. Jayasree Saha, Adv.
                    Mr. Rachit Ranjan, Adv.

                    Mr. Sanjay Khanna, Adv.
                    Mr. Pratap Shanker, Adv.
                    Mr. Ankit Kumar, Adv.
                                             4

                        Mr. Swetank Shantanu, AOR


                        Mr. Gaurav Agrawal, AOR


        UPON hearing the counsel the Court made the following
                               O R D E R

List the matters on 28 April 2021 immediately after fresh matters. IA No 117173 of 2020 in Civil Appeal No 3137 of 2020 List the application on 6 April 2021.





        (SANJAY KUMAR-I)                                (SAROJ KUMARI GAUR)
           AR-CUM-PS                                       COURT MASTER