Supreme Court - Daily Orders
M/S Piramal Enterprises Limited vs Vishnu Kumar Agarwal on 25 March, 2021
Bench: D.Y. Chandrachud, M.R. Shah, Sanjiv Khanna
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ITEM NO.108 Court 5 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).878/2019
M/S PIRAMAL ENTERPRISES LIMITED Appellant(s)
VERSUS
VISHNU KUMAR AGARWAL Respondent(s)
(WITH IA No. 12024/2019 - EX-PARTE STAY)
WITH
C.A. No. 1678/2019 (XVII)
(WITH IA No. 28924/2019 - EX-PARTE STAY, IA No. 30301/2019 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 2715/2020 (XVII)
(WITH IA No. 112072/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 59182/2020 - STAY APPLICATION)
C.A. No. 3137/2020 (XVII)
(IA No. 7609/2021 – INTERVENTION/IMPLEADMENT, IA No. 117173/2020 -
VACATING STAY)
C.A. No. 2194/2020 (XVII)
(WITH IA No. 46389/2020 - STAY APPLICATION)
C.A. No. 6093/2019 (XVII)
C.A. No. 6094/2019 (XVII)
SLP(C) No. 21778/2019 (XVII)
(WITH IA No. 144699/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
C.A. No. 40/2020 (XVII)
(IA No. 2596/2020 - STAY APPLICATION)
C.A. No. 1605/2020 (XVII)
(IA No. 22177/2020 - STAY APPLICATION)
C.A. No. 2807/2020 (XVII)
(WITH IA No. 104260/2020 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
Signature Not Verified
127939/2020 – INTERVENTION/IMPLEADMENT, IA No. 104257/2020 –
Digitally signed by
Sanjay Kumar
Date: 2021.03.26
INTERVENTION/IMPLEADMENT, IA No. 89399/2020 - PERMISSION TO FILE
10:56:03 IST
Reason:
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 72953/2020 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
68983/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 67945/2020 - STAY APPLICATION)
2
Date : 25-03-2021 These matters were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE SANJIV KHANNA
For Appellant(s) Ms. Misha, Advocate
Mr. Vaijayant Paliwal, Adv.
Ms. Moulshree Shukla, Adv.
Ms. Jasveen Kaur, Adv.
Mr. S. S. Shroff, AOR
Mr. Ayush Sharma, AOR
Mr. Suresh D. Dobhal, Advocate
Mr. Shikhar Kumar, Advocate
Mr. Gaurav Agrawal, AOR
Mr. Biswajit Dubey, Adv
Ms. Surabhi Khattar, Adv
Ms. Vani Sharma, Adv
Ms. Surabhi Khattar, Adv.
M/S. Cyril Amarchand Mangaldas Aor, AOR
Mr. Karun Mehta, AOR
Mr. Gopal Jain Sr. Advocate
Mr. Shikhil Suri, Adv.
Mr. Shiv Kumar Suri, AOR
Ms. Madhu Suri, Adv.
Ms. Shilpa Saini, Adv.
Ms. Nikita Thapar, Adv.
Ms. Vinishma Kaul, Adv.
Mr. Himanshu Shekhar, AOR
Mr. Sanjay Kapur, AOR
Mr. V M Kannan, Adv.
Ms. Megha Karnwal, Adv.
Mr. Sambit Panja, Adv.
Mr. D. Bharat Kumar, Advocate
Mr. Aman Shukla, Advocate
Mr. Hathindra Manda, Advocate
Mr. Gopal Jha, AOR
Mr. K. Parameshwar, AOR
Mr. Dhruv Gupta, Adv
Mr. Divyakant Lahoti, AOR
Mr. Parikshit Ahuja, Adv.
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Ms. Praveena Bisht, Adv.
Ms. Madhur Jhavar, Adv.
Ms. Vindhya Mehra, Adv.
Mr. Kartik Lahoti, Adv.
Ms. Shivangi Malhotra, Adv.
Mr. Jaigopal Saboo, Adv.
For Respondent(s) Mr. Gopal Jain Sr. Advocate
Mr. Shikhil Suri, Adv.
Mr. Shiv Kumar Suri, AOR
Ms. Madhu Suri, Adv.
Ms. Shilpa Saini, Adv.
Ms. Nikita Thapar, Adv.
Ms. Vinishma Kaul, Adv.
Mr. K. Parameshwar, AOR
Mr. Sachin Dutta, Sr. Adv.
Dr. Farrukh Khan, Adv.
Mr. Abhigyan Choudhry, Adv.
Mr. Mohit Potalia, Adv.
Mr. M. Wasiq Khan, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. V. N. Raghupathy, AOR
Mr. Vaibhav Manu Srivastava, AOR
Mr. Jay Kishor Singh, AOR
Ms. Misha, Advocate
Mr. Vaijayant Paliwal, Adv.
Ms. Moulshree Shukla, Adv.
Ms. Jasveen Kaur, Adv.
Mr. S. S. Shroff, AOR
Mr. Soumya Dutta, AOR
Mr. M.A. Venkata Subramanian, Adv.
Mr. Prabhat Kaushik, AOR
Mr. Aditya Verma, AOR
Mr. Rahul Gupta, AOR
Avrojyoti Chatterjee, AOR
Mr. Rajiv S. Roy, Adv
Ms. Jayasree Saha, Adv.
Mr. Rachit Ranjan, Adv.
Mr. Sanjay Khanna, Adv.
Mr. Pratap Shanker, Adv.
Mr. Ankit Kumar, Adv.
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Mr. Swetank Shantanu, AOR
Mr. Gaurav Agrawal, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matters on 28 April 2021 immediately after fresh matters. IA No 117173 of 2020 in Civil Appeal No 3137 of 2020 List the application on 6 April 2021.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER