Supreme Court - Daily Orders
Tarun Kumar Mondal vs Paromita Mondal on 9 May, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
ITEM NO.32 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).16021/2019
(Arising out of impugned final judgment and order dated 15-11-2018
in AFO No. 502/2017 passed by the High Court of Uttarakhand at
Nainital)
TARUN KUMAR MONDAL Petitioner(s)
VERSUS
PAROMITA MONDAL Respondent(s)
(WITH I.R. and IA No.74472/2019-CONDONATION OF DELAY IN FILING and
IA No.74474/2019-EXEMPTION FROM FILING O.T.)
Date : 09-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Dinesh K. Garg, Adv.
Mr. Abhishek Garg, Adv.
Mr. Dhananjay Garg, AOR
Mr. Deepak Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice returnable on 12 July 2019. Dasti, in addition, is permitted. List the Special Leave Petition along with Transfer Petition (Civil) No 291 of 2019 on 12 July 2019.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2019.05.10 18:04:12 IST Reason: (SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER