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Madhya Pradesh High Court

Madhya Pradesh Rajya Nagarik Aapurti ... vs The Madhya Pradesh State Civil Supplies ... on 6 March, 2024

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                      1
                          IN    THE     HIGH COURT OF MADHYA PRADESH
                                             AT JABALPUR
                                                   BEFORE
                                     HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                            ON THE 6 th OF MARCH, 2024
                                          WRIT PETITION No. 4222 of 2003

                         BETWEEN:-
                         1.    MADHYA PRADESH RAJYA NAGARIK AAPURTI
                               NIGAM KARMACHARI SANGH THROUGH ITS
                               GENERAL MANAGER MEGHRAJ YADAV SON OF
                               LATE SHRI C.M. YADAV AGED ABOUT 40 YEARS
                               SENIOR ASSISTANT M.P. STATE CIVIL SUPPLIES
                               CORPORATION LTD. HEAD OFFICE BHOPAL
                               (MADHYA PRADESH)

                         2.    ANAND BAHADUR BAGHEL S/O SHRI A.B.S.
                               BAGHEL, AGED ABOUT 48 YEARS, SR. ASSISTANT
                               M.P. STATE CIVIL SUPPLIES CORPORATION LTD.
                               HEAD OFFICE BHOPAL (MADHYA PRADESH)

                         3.    A.K. BAJPAI S/O LATE SHRI K.S. BAJPAI, AGED
                               ABOUT 41 YEARS, SR. ASSISTANT M.P. STATE
                               CIVIL SUPPLIES CORPORATION LTD. HEAD
                               OFFICE BHOPAL (MADHYA PRADESH)

                         4.    ASHOK RAI S/O SHRI M.L. RAI, AGED ABOUT 37
                               YE A R S , SR. ASSISTANT M.P. STATE CIVIL
                               SUPPLIES CORPORATION LTD. HEAD OFFICE
                               BHOPAL (MADHYA PRADESH)

                         5.    B.L. MALVIYA S/O SHRI NANURAM MALVIYA,
                               AGED ABOUT 39 YEARS, ASSISTANT, M.P. STATE
                               CIVIL SUPPLIES CORPORATION LTD. (MADHYA
                               PRADESH)

                         6.    BHASKAR BHONGADE S/O SHRI K.M. BHONGADE,
                               AGED ABOUT 44 YEARS, ASSISTANT MANAGER,
                               M.P. STATE CIVIL SUPPLIES CORPORATION LTD.
                               HEAD OFFICE BHOPAL (MADHYA PRADESH)

                         7.    D.S. THAKUR S/O SHRI THAKURDAS SINGH, AGED
                               ABOUT 45 YEARS, ASSISSTANT M.P. STATE CIVIL
                               SUPPLIES CORPORATION LTD. DATIYA (MADHYA
                               PRADESH)

                         8.    HEMANI RAWAL S/O SHRI MADANLAL RAWAL,
Signature Not Verified
Signed by: AMIT JAIN
Signing time: 06-03-
2024 18:23:11
                                                     2
                               AGED ABOUT 40 YEARS, SR. ASSISTANT M.P.
                               STATE CIVIL SUPPLIES CORPORATION LTD.
                               INDORE (MADHYA PRADESH)

                         9.    IQBAL MOHAMMAD S/O SHRI ASHRAF KHAN,
                               AGED ABOUT 49 YEARS, ASSISTANT M.P. STATE
                               CIVIL SUPPLIES CORPORATION LTD. SHAJAPUR
                               (MADHYA PRADESH)

                         10.   M.L. SHARMA S/O H.P. SHARMA, AGED ABOUT 49
                               YEARS, ASSISTANT M.P. STATE CIVIL SUPPLIES
                               CORPORATION LTD. HEAD OFFICE BHOPAL
                               (MADHYA PRADESH)

                         11.   MAHESH VYAS S/O SHRI RAMESH CHAND VYAS,
                               AGED ABOUT 46 YEARS, SR. ASSISTANT M.P.
                               STATE CIVIL SUPPLIES CORPORATION LTD.
                               UJJAIN (MADHYA PRADESH)

                         12.   MAN SINGH KUSHWAHA S/O DHAN SINGH
                               KUSHWAHA, AGED ABOUT 46 YEARS, SR.
                               ASSISTANT  M.P.  STATE CIVIL SUPPLIES
                               CORPORATION LTD. HEAD OFFICE BHOPAL
                               (MADHYA PRADESH)

                         13.   PRAKASH BORANVARKAR S/O SHRI K.K.
                               BORANVARKAR, AGED ABOUT 41 YEARS,
                               ASSISTANT  M.P.  STATE CIVIL SUPPLIES
                               CORPORATION LTD. HEAD OFFICE BHOPAL
                               (MADHYA PRADESH)

                         14.   R.S. BILE S/O SHRI KACHHARIYA BILE, AGED
                               ABOUT 45 YEARS, ASSISTANT M.P. STATE CIVIL
                               SUPPLIES CORPORATION LTD. KHARGONE
                               (MADHYA PRADESH)

                         15.   S.K. SIKARWAR S/O LATE SHRI M.P. SINGH, AGED
                               ABOUT 49 YEARS, ASSISTANT MANAGER, M.P.
                               STATE CIVIL SUPPLIES CORPORATION LTD.
                               SHAJAPUR (MADHYA PRADESH)

                         16.   VIVEK RANGARI S/O LATE SHRI P.T. RANGARI,
                               AGED ABOUT 38 YEARS, OCCUPATION: SR
                               ASSISTANT  M.P.  STATE   CIVIL SUPPLIES
                               CORPORATION LIMITED BHOPAL (MADHYA
                               PRADESH)

                         17.   S.S. KASHYAP S/O SHRI M.L. KASHYAP, AGED
                               ABOUT 41 YEARS, OCCUPATION: ASSISTANT M.P.
                               STATE CIVIL SUPPLIES CORPOATION LIMITED
                               RATLAM RATLAM (MADHYA PRADESH)
Signature Not Verified
Signed by: AMIT JAIN
Signing time: 06-03-
2024 18:23:11
                                                       3
                         18.   S.K. SANKHERE S/O SHRI RAMDAS SANKHERE,
                               AGED     ABOUT    38   YEARS, OCCUPATION:
                               ASSISTANT   M.P.  STATE   CIVIL SUPPLIES
                               CORPORATION LIMITED KHANDWA (MADHYA
                               PRADESH)

                         19.   K.L. VERMA S/O SHRI GHASITA VERMA, AGED
                               ABOUT 43 YEARS, OCCUPATION: ASSISTANT M.P.
                               STATE CIVIL SUPPLIES CORPOATION LIMITED
                               SAGAR (MADHYA PRADESH)

                         20.   B.L. YADAV S/O SHRI MANGLUJI YADAV, AGED
                               ABOUT 54 YEARS, OCCUPATION: ASSISTANT
                               MANAGER      M.P.  STATE CIVIL SUPPLIES
                               CORPORATION LIMITED JABALPUR (MADHYA
                               PRADESH)

                         21.   R.C. GUPTA S/O LATE SHRI R.M. GUPTA, AGED
                               ABOUT 41 YEARS, ASSISTANT M.P. STATE CIVIL
                               SUPPLIES CORPORATION LIMITED CHHATARPUR
                               (MADHYA PRADESH)

                         22.   DINESH NARAYAN MISHRA S/O SHRI J.P.
                               MISHRA, AGED ABOUT 45 YEARS, OCCUPATION:
                               JR ASSISTANT M.P. STATE CIVIL SUPPLIES
                               CORPORATION   LIMITED   SIDHI   (MADHYA
                               PRADESH)

                         23.   P.L. SHARMA S/O SHRI RAMKRISHNA SHARMA,
                               AGED ABOUT 45 YEARS, OCCUPATION: SR
                               ASSISTANT   M.P.  STATE  CIVIL SUPPLIES
                               CORPORATION LIMITED SATNA (MADHYA
                               PRADESH)

                         24.   G.P. SAKET S/O SHRI SAKHAN PRASAD SAKET
                               ASSISTANT      M.P. STATE CIVIL SUPPLIES
                               CORPORATION LIMITED SATNA (MADHYA
                               PRADESH)

                         25.   D.L. PATEL S/O SHRI R.M. PATEL, AGED ABOUT 48
                               YE A R S , OCCUPATION: ASSISTANT MANAGER,
                               M.P. STATE CIVIL SUPPLIES CORPORATION
                               LIMITED SIDHI (MADHYA PRADESH)

                         26.   H.P. MAHOBIA S/O LATE SHRI PHOOLCHAND
                               MAHOBIA, AGED ABOUT 42 YEARS, ASSISTANT
                               M.P. STATE CIVIL SUPPLIES CORPORATION
                               LIMITED MANDLA (MADHYA PRADESH)

                         27.   D.D. SAGAR S/O SHRI DAPPU RAM SAGAR, AGED
                               ABOUT 39 YEARS, ASSISTANT M.P. STATE CIVIL
Signature Not Verified
Signed by: AMIT JAIN
Signing time: 06-03-
2024 18:23:11
                                                             4
                               SUPPLIES CORPORATION             LIMIED   SHIVPURI
                               (MADHYA PRADESH)

                         28.   S.K. RAI S/O SHRI BHAGWANSAD RAI, AGED
                               ABOUT 41 YEARS, OCCUPATION: JR ASSISTANT
                               M.P. STATE CIVIL SUPPLIES CORPORATION
                               LIMITED NARSINGHPUR (MADHYA PRADESH)

                         29.   M.K. BHOORA S/O NOT MENTION, AGED ABOUT
                               42     YEARS, OCCUPATION:    WORKING   AS
                               ASSISTANT   M.P.   STATE   CIVIL SUPPLIES
                               CORPORATION     LIMITED   SEONI (MADHYA
                               PRADESH)

                                                                                       .....PETITIONERS
                         (BY SHRI NIKHIL BHATT - ADVOCATE)

                         AND
                         1.    THE MADHYA PRADESH STATE CIVIL SUPPLIES
                               CORPORATION    LIMITED  THROUGH      ITS
                               MANAGING DIRECTOR M.P. STATE CIVIL
                               SUPPLIES CORPORATION LTD. IIIRD FLOOR
                               BLOCK 1 PARYAVAS BHAWAN, JAIL ROAD,
                               BHOPAL (MADHYA PRADESH)

                         2.    THE MANAGING DIRECTOR, M.P. STATE CIVIL
                               SUPPLIES CORPORATION LTD. IIIRD FLOOR,
                               BLOCK-I, PARYAVAS BHAWAN, JAIL ROAD,
                               BHOPAL (MADHYA PRADESH)

                         3.    THE GENERAL MANAGER (PROCUREMENT), M.P.
                               STATE CIVIL SUPPLIES CORPORATION LIMITED
                               IIIRD FLOOR, BLOCK-I, PARYAVAS BHAWAN,
                               JAIL ROAD, BHOPAL (MADHYA PRADESH)

                                                                                      .....RESPONDENTS


                               Th is petition coming on for hearing this day, th e court passed the
                         following:
                                                             ORDER

Learned counsel for the petitioners after arguing for sometime and admitting the fact that there is no authorisation in favour of the Madhya Pradesh Rajya Nagrik Aapurti Nigam Karmachari Sangh through its General Secretary to Signature Not Verified Signed by: AMIT JAIN Signing time: 06-03- 2024 18:23:11 5 file this writ petition and also agreeing to the fact that cause of action is for an individual and there is no class action, prays for withdrawal of this writ petition with liberty to the individuals to file appropriate individual proceedings, if they so desire, challenging their individual orders and if appropriate individual proceedings are filed within a period of thirty days from today then without adverting to the aspect of limitation, they will be dealt with on their own merits. He also submits that the petitioners have been impleaded in their individual capacity but has no knowledge that whether individual Court Fee has been paid by them or not.

In the opinion of this Court, it makes no difference because the Writ Petitioner is Madhya Pradesh Rajya Nagrik Aapurti Nigam Karmachari Sangh and admittedly there is no authorisation in favour of the Madhya Pradesh Rajya Nagrik Aapurti Nigam Karmachari Sangh to file this writ petition on behalf of the individuals, therefore, in the light of the law laid down by a Division Bench of this Hon'ble High Court in Prabhat versus Barkatulla University & Another 2011 ILR MP 1692, this writ petition is not maintainable.

Accordingly, this writ petition is dismissed as withdrawn with the aforesaid liberty as prayed for by Shri Nikhil Bhatt, learned counsel for the petitioners.

(VIVEK AGARWAL) JUDGE amit Signature Not Verified Signed by: AMIT JAIN Signing time: 06-03- 2024 18:23:11