Section 20 in National Housing Bank (Officers') Service Regulations, 1997
20. Bank's Car for personal purposes.
(1)No officer, other than the officer authorised by the Board, in accordance with the guidelines of the Government shall be allowed the use of the Bank's Car for personal purposes.(2)The use of the Bank's car for personal purposes should be subject to the scheme approved by the Board in accordance with the guidelines issued by the Government from time to time.
