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State of West Bengal - Section

Section 15 in New Town Kolkata Planning Area (Building) Rules, 2014

15. Prohibition of work at night..

- No person shall without obtaining permission from the Sanctioning Authority, erect, re-erect, alter or add to a building or execute any work between the hours of sunset and sunrise. If the Sanctioning Authority is satisfied that the erection or alteration of any building or execution of any work is being carried out between the hours of sunset and sunrise without permission, He/She may take such action as may be necessary.