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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(1) in The Prevention of Corruption Act, Svt. 2006 [Jammu and Kashmir]

(1)The superintendence of the Vigilance Organisation in so far as it relates to investigation of offences allleged to have been committed under the Prevention of Corruption Act, Samvat 2006, shall vest in the Commission.