Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 147 in Telangana Land Revenue Act, 1317 F.

147. Form, issue and service of summons.

- The provisions of the [Code of Civil Procedure, 1908, (Central Act 5 of 1908.)] [Substituted for the expression 'Hyderabad Civil Procedure Code' by the A.P.A.O. 1957.] shall apply mutatis mutandis to the form, issue and service of summons.