Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(a) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016 (a)the retirement adviser shall abide by the provisions of the Act and these regulations and features of National Pension System;
