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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(m) in The National Oilseeds And Vegetable Oils Development Board Act, 1983

(m)one member to be appointed by the Central Government to represent exporters of oilseeds, vegetable oils or other products derived from oilseeds;