Delhi High Court - Orders
M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 21 October, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~6 of (2021) of 18.10.2021
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 35/2021 & IA 1165/2021
M/S KMP EXPRESSWAYS LTD. ..... Petitioner
Through Mr Sudhir Nandrajog, Senior Advocate
with Mr Anil Grover, Senior Addotional Advocate
General for State of Haryana and Mr Parvinder
Chauhan, Advocate
versus
IBDI BANK LIMITED & ANR. ..... Respondent
Through Mr Gopal Jain, Senior Advocate with Mr
Raunak Dhillon, Ms Madhavi Khanna, Ms Isha
Malik, Ms Niharika Shukla, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 21.10.2021
1. The matter has been taken up today as 18.10.2021 was declared a holiday.
2. List on 17.11.2021.
VIBHU BAKHRU, J OCTOBER 21, 2021 pkv Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL