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Delhi High Court - Orders

M/S Kmp Expressways Ltd vs Ibdi Bank Limited & Anr on 21 October, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~6 of (2021) of 18.10.2021
                         *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +     O.M.P. (COMM) 35/2021 & IA 1165/2021
                               M/S KMP EXPRESSWAYS LTD.                            ..... Petitioner
                                                 Through Mr Sudhir Nandrajog, Senior Advocate
                                                 with Mr Anil Grover, Senior Addotional Advocate
                                                 General for State of Haryana and Mr Parvinder
                                                 Chauhan, Advocate


                                                 versus

                               IBDI BANK LIMITED & ANR.                   ..... Respondent
                                             Through Mr Gopal Jain, Senior Advocate with Mr
                                             Raunak Dhillon, Ms Madhavi Khanna, Ms Isha
                                             Malik, Ms Niharika Shukla, Advocates.

                               CORAM:
                               HON'BLE MR. JUSTICE VIBHU BAKHRU
                                       ORDER

% 21.10.2021

1. The matter has been taken up today as 18.10.2021 was declared a holiday.

2. List on 17.11.2021.

VIBHU BAKHRU, J OCTOBER 21, 2021 pkv Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DUSHYANT RAWAL