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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(g) in Jammu and Kashmir Water Resources (Regulation And Management) Act, 2010

(g)"communication pipe" means any pipe or system of pipes, along with all fittings thereto, by means of which water is supplied to any user, licensee, premises, habitation, village or area from the main and includes a connection pipe, service pipe, meter or other fittings;