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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(9) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(9)If the Secretary is not an officer of the State Government or of the Board, deputed to the market committee, his pay or scale of pay shalt be such as may be determined by the market committee subject to the approval of the Board.