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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(1)A child to be placed under short term foster shall be done according to the procedure laid down under clause (d) of sub-rule (9) of rule 33 above. The short-term foster care period shall not exceed four months.