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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(c) in Gujarat Panchayats (Second Amendment) Act, 1973

(c)for women,-
(i)three seats where the total number of seats is fifteen,
(ii)four seats where the total number of seats is nineteen.
(iii)five seats where the total number of seats is twenty three,
(iv)six seats where the total number of seats is either twenty seven or, as the case may be, thirty one: