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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(3)(c) in Arunachal Pradesh Goods Tax Act, 2005

(c)of any such particulars where such disclosure 5 occasioned by the lawful employment under this Act of any process for the service of any notice or the recovery of any demand;