Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of Rajasthan - Subsection

Section 124(2)(xii) in Rajasthan Panchayati Raj Act, 1994

(xii)the registration of births, deaths and marriages in such manner and in such form as may be laid down by the State Government by general or special order in this behalf;