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Himachal Pradesh High Court

State Of H.P. vs . Kartar Singh & Another on 13 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

State of H.P. vs. Kartar Singh & another .

Cr. Appeal No. 302 of 2010 13.10.2022 Present: Mr. Desh Raj Thakur, Additional Advocate General, for the appellant.

Mr. Mohit Thakur, Advocate, for the respondents.

Heard in part. For continuation, list on 28.10.2022.

r to (Satyen Vaidya) Judge 13th October, 2022 (kck) ::: Downloaded on - 13/10/2022 20:03:48 :::CIS