Himachal Pradesh High Court
State Of H.P. vs . Kartar Singh & Another on 13 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
State of H.P. vs. Kartar Singh & another .
Cr. Appeal No. 302 of 2010 13.10.2022 Present: Mr. Desh Raj Thakur, Additional Advocate General, for the appellant.
Mr. Mohit Thakur, Advocate, for the respondents.
Heard in part. For continuation, list on 28.10.2022.
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