(2)Nothing in the foregoing Rule 65 (1) shall apply to the following classes of chains and lifting tackles :-(i)Chains made of malleable cast iron.(ii)Plate link chains.(iii)Chains, rings, hooks, shackles and swivels made of steel or of non-ferrous metal.(iv)Pitched chains working on sprocket or pocketed wheels,(v)Kings, hooks, shackles and swivels permanently attached to pitched chains, pulley blocks or weighing machines.(vi)Hooks and swivels having screw threaded part; or ball bearing or other case hardened parts.(vii)Sockets shackles secured to wire ropes by white metal capping.(viii)Bordeaux connections.Such chains and lifting tackles shall be thoroughly examined by a competent person once at least in every twelve months and particulars entered in the Register and Register kept in accordance with Rule 63.]
