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[Cites 0, Cited by 0] [Section 21T(4)] [Section 21T] [Entire Act]

State of Jharkhand - Subsection

Section 21T(4)(b) in Jharkhand Co-operative Societies Rules, 2008

(b)Any such error or irregularity in procedure as is likely to vitiate the poll is committed at the polling station/booth, the polling officer shall forthwith report the matter to the election officer and to the authority.