Section 4 in The Central Educational Institutions (Reservation In Admission) Act, 2006
4. Act not to apply in certain cases .-The provisions of section 3 of this Act shall not apply to-
(a)[***](b)the institutions of excellence, research institutions, institutions of national and strategic importance specified in the Schedule to this Act:Provided that the Central Government may, as and when considered necessary, by notification in the Official Gazette, amend the Schedule;(c)a Minority Educational Institution as defined in this Act;(d)a course or programme at high levels of specialisation, including at the post-doctoral level, within any branch of study or faculty, which the Central Government may, in consultation with the appropriate authority, specify.
