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[Cites 1, Cited by 0]

Andhra Pradesh High Court - Amravati

C.K.Srinivasulu, vs M.Subba Reddy on 31 March, 2022

Author: C. Praeen Kumar

Bench: C. Praeen Kumar

ON

IN THE HIGH COURT OF ANDRRA PRADESH AT AMAI

THURSDAY, THIRTY FIRST DAY OF MARCH. TWO THOUSAND AND TWENTS
"PRESENT:
HONOURABLE SRI JUSTICE C. PRAEEN KUMAR
AND

HON'BLE SMT FUSTICE ¥, SUJATHA
LAL No. 1 af 2m22

aN
CONTEMPT APBEAL No, 3 af
AGAINST

C CNe, 2789 of 2022
Between:
Ce. Srintvasulu, Tahsiidar, Maanapaile Mandal, Chittoar District.

oa Appellants' Respondents

AND

VM. Subba Reddy, 5/a. M. Peedi Reddy, Occ : Ex. Service Man,
Rig, Majara Motukupalle, Nelinikandigs Post, Gurramkota Mandal,
Chittoor District,
2M. Ademma ,Wio. M. Bayya Reddy, Occ ; oe Rio. Malara Ediganalie,
Bodevaripalle Post, Punganur Ma: ndal, Chittaer District.
. Respondents/ Petitioner.
3.Usha Rant, LAS, Princ ipal Secretary, Revenue Department,
state of Andhra Pradesh, Stamos and Registration, Secretariat Sulidings,
Amarayvatl, Yelagapoudi, Surtiy District,
4.M. Hart Narayana, (A, District Catlectar, eee Chittore District.
5.¥. Pushpalatha, District Registrar, Chittoor, © vtaor istrict,
&.Srinivasulu, Tahsiidar, Masnapalie Mandal, ch ttoar [Nstrict,
7. Putslapattu Rafu, Sub Registrar, Madanan alle, Chittoor District.
iR3 ta RY are nol necessary parties in this case}

Respondents/ Petitioners

Petition under Section 157 of CPC, pray iN that in the circumstances stated in
the petition and the affidavit Hisd therein, the High Court may be pisased to
suspend the operation of the Oder dated or 3-2022 made in C.C.No, 2769 of
2021, pending disposal of the above Cont empt Appeal,

And whereas this Court upon perusing the Appeal and the grounds filed in
suppart thereof and upon hearing the argurnents P. Subash, Advocate for the
Petifioner, made the follawing
ORDER :

-

"Sentence of imprisonment imposed an the appellant vide order dated. 27.03.2022 in C.C.No. 2769 of 2024 fs suspended, until further orders."

SO K.TATA RAD FPYRUE COPY! / - DEPUTY REGISTRAR:

~ SECTION 1g TAA. Subba Ready, §/a. AM. Pedi Recdely, Qe s Ex. Service Man, Rio. Majera Motukupalle, Nedimikandiga Post, Gurramkota Mandal, Chitteor District.

2.M. Ademma W/o. M. Bayya Reddy, Qee : Housewife, A'o. Majara Edigapaile, Rodevaripa aile Post, Punganur Man idal, Chittoar District iAddressee Nos. 7 and 2 by RRADY 3.0ne CC ta PB. Subash, Advocate (OPUC) 4, Two spare copies, TRC HIGH COURT CPR. & V5 DATE: 34-03-2022 ORDER iA. No. 1d of 2022 iN CONTEMPT APPEAL Na. 3 of 2022 AGAINST C.C.No, 2169 of 2022 INTERIM SUSPENSION