Section 18(6)(a) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

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Union of India - Subsection

Section 18(6)(a) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(a)maintain a list of the

(i)registered users;

(ii)the unique identifiers of the registered users; and

(iii)the unique identifiers assigned to the debts under Regulation 20.