Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jaipur

Deepak Bhardwaj S/O Shri Ashok Bhardwaj vs Smt. Mona Bhardwaj Wife Of Shri Deepak ... on 16 September, 2022

Author: Vinod Kumar Bharwani

Bench: Vinod Kumar Bharwani

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 2226/2022

                                   Deepak Bhardwaj S/o Shri Ashok Bhardwaj
                                                                                                      ----Appellant
                                                                      Versus
                                   Smt. Mona Bhardwaj Wife Of Shri Deepak Bhardwaj and Ors.
                                                                                                   ----Respondents

For Appellant(s) : Mr. S.N. Soorwal with Ms. Rashmi Khandelwal For Respondent(s) :

HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 16/09/2022 Heard.
Notices be issued to respondents upon filing the same in two sets, one set be sent when issued through registered post and another be sent through ordinary process, returnable within four weeks.
List this matter after four weeks.
(VINOD KUMAR BHARWANI),J RAJAT KUMAR /39 (Downloaded on 25/12/2022 at 08:36:46 AM) Powered by TCPDF (www.tcpdf.org)