Rajasthan High Court - Jaipur
Deepak Bhardwaj S/O Shri Ashok Bhardwaj vs Smt. Mona Bhardwaj Wife Of Shri Deepak ... on 16 September, 2022
Author: Vinod Kumar Bharwani
Bench: Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 2226/2022
Deepak Bhardwaj S/o Shri Ashok Bhardwaj
----Appellant
Versus
Smt. Mona Bhardwaj Wife Of Shri Deepak Bhardwaj and Ors.
----Respondents
For Appellant(s) : Mr. S.N. Soorwal with Ms. Rashmi Khandelwal For Respondent(s) :
HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 16/09/2022 Heard.
Notices be issued to respondents upon filing the same in two sets, one set be sent when issued through registered post and another be sent through ordinary process, returnable within four weeks.
List this matter after four weeks.
(VINOD KUMAR BHARWANI),J RAJAT KUMAR /39 (Downloaded on 25/12/2022 at 08:36:46 AM) Powered by TCPDF (www.tcpdf.org)