Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1)(g) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(g)Liaison with Boards in other districts and other states or union territories to facilitate speedy inquiry and disposal of cases through due process of law;